Punjab-Haryana High Court
Abinav Gupta vs Haryana Urban Development Authority & ... on 24 July, 2013
Author: Jaspal Singh
Bench: Jaspal Singh
IN THE HIGH COURT OF PUNJAB & HARYANA, CHANDIGARH
Regular Second Appeal No.1397 of 2000 (O & M)
Date of Decision: July 24, 2013
Abinav Gupta
..... APPELLANT
VERSUS
Haryana Urban Development Authority & others
..... RESPONDENTS
...
CORAM: HON'BLE MR. JUSTICE JASPAL SINGH ...
PRESENT: - Ms. Madhu Sehgal, Advocate, for Mr. Siresh Gupta, Advocate, for the appellant. Mr. K.L. Suneja, Advocate, for respondent Nos.1 and 2.
. . .
Jaspal Singh, J This appeal has been dismissed vide separate judgment of even date rendered in Regular Second Appeal No.2544 of 2000 titled "V.K. Kapoor & others Vs. Haryana Urban Development Authority & others".
(Jaspal Singh)
July 24, 2013 Judge
avin
Thakral Rajeev
2014.01.16 13:25
I attest to the accuracy and
integrity of this document
High Court Chandigarh