Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Goa - Subsection Section 2(a) in The Goa Children's Act, 2003 (a)["Special officers"] [In place of words 'authorized officer' the words 'special officers' substituted by Goa Children's (Amendment) Act, 2005 [Act No. 20 of 2005].] means officers that are appointed as such under the provisions of this Act;
