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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Haryana - Subsection

Section 23(1)(ii) in The Haryana New Mandi Townships Building Rules, 1967

(ii)shall have a clear floor area of not less than 10 square metres (107.64 feet) and a width not less than 2.50 metres (8.202');