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[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Rajasthan - Subsection

Section 33(1)(i) in The Rajasthan Administrative Service Rules, 1954

(i)that the seniority inter se of members of the persons appointed to the service before the commencement of these Rules shall be such as may have been determined or hereafter be determined by the State Government in accordance with principles and instructions set out in Schedule V;