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Union of India - Section
Section 30 in Joint Electricity Regulatory Commission (Terms and Conditions for Tariff determination from Renewable Energy Sources) Regulations, 2019
30. Capital Cost.
- 30.1 The normative Capital Cost for small hydro projects shall be as follows:| Projects in Mainland Areas: | ||
| a. Below 5 MW: | Rs. 7.79 Cr/MW, | |
| b. 5 MW to 25 MW: | Rs. 7.07 Cr/MW | |
| Projects in Island Areas: | ||
| a. Below 5 MW: | Rs. 10.50 Cr/MW, | |
| b. 5 MW to 25 MW: | Rs. 9.00Cr/MW |