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Union of India - Section

Section 30 in Joint Electricity Regulatory Commission (Terms and Conditions for Tariff determination from Renewable Energy Sources) Regulations, 2019

30. Capital Cost.

- 30.1 The normative Capital Cost for small hydro projects shall be as follows:
Projects in Mainland Areas:
  a. Below 5 MW: Rs. 7.79 Cr/MW,
  b. 5 MW to 25 MW: Rs. 7.07 Cr/MW
Projects in Island Areas:
  a. Below 5 MW: Rs. 10.50 Cr/MW,
  b. 5 MW to 25 MW: Rs. 9.00Cr/MW
30.2The Capital Cost specified above will remain valid for the entire duration of the Control Period unless reviewed earlier by the Commission.