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State of Madhya Pradesh - Section

Section 49 in The Jawahar Lal Nehru Krishi Vishwa Vidyalaya Act, 1963

49. Appointment of teachers by Board.

- No person shall be appointed by the Board as a salaried teacher of the Vishwa Vidyalaya, except on the recommendation of a Selection Committee constituted for the purpose in accordance with the provisions of the Statutes.