Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 23 in U.P. Revenue Code Rules, 2016 23. Recovery of the cost for removal of obstacle (Sections25 and 26). - The cost for removal of obstacles under section 25 or section 26 of the Code may be recovered as arrears of land revenue.Chapter-V Maintenance of village records
