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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(c) in Joint Electricity Regulatory Commission for the State of Goa and Union Territories (Connectivity and Open Access in Intra-State Transmission and Distribution) Regulations, 2017

(c)"Applicant" means a Consumer, Trading Licensee, Distribution Licensee or a generating company, including captive power plant,who has applied for seeking Connectivity or Open Access, as the case may be;