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State of Bihar - Section

Section 61 in Bihar Boilers Attendants' Rules, 1948

61. Candidates practical skill may be tested.

- If on scrutiny of the testimonials of an applicant for a certificate of service under Rule 10, the Board has doubts about the competency of the applicant for the charge and management of a boiler, or if it is necessary to determine the class of certificate for which he is qualified, the Board may subject the applicant to such practical examination as it deems fit.