Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1(2)] [Section 1] [Entire Act]

NCT Delhi - Subsection

Section 1(2)(e) in The Delhi Land Holdings (Ceiling) Act, 1960

(e)the areas owned and held by any agricultural co-operative land mortgage bank, any State or Central Co-operative Bank or any other bank.