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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Kerala - Subsection

Section 47(1) in Mahatma Gandhi University Act 1985

(1)The University shall receive as grants for its maintenance such sums, subject to such conditions as may be fixed by the Government from time to time.The Government may pay to the University such other grants subject to such conditions as they think fit, for specific purposes.