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Union of India - Section

Section 39 in The Seeds Rules, 1968

39. Form of memorandum

.-The memorandum to be prepared under sub-section (4) of section 14 shall be in Form VIII.[FORM I] [Substituted Form I to Form VIII by Notification No. G.S.R. 63(E), dated 28.1.2015 (w.e.f. 2.9.1968)](See rule 15)(Application for grant of certificate by seed certification agency)