Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 864] [Entire Act] Bengal Presidency - Subsection Section 864(a) in Police Regulations, Bengal , 1943 (a)Every police officer sentenced by a Court for an offence implying moral turpitude shall, unless the Inspector-General otherwise orders, be dismissed.
