Supreme Court - Daily Orders
Uddhav Thackeray vs Eknathrao Sambhaji Shinde on 18 September, 2023
ITEM NO.18 COURT NO.1 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 3997/2023
(Arising out of impugned final judgment and order dated 17-02-2023
in DC No. 01/2022 passed by the Hon'Ble Election Commission Of
India)
UDDHAV THACKERAY Petitioner(s)
VERSUS
EKNATHRAO SAMBHAJI SHINDE & ANR. Respondent(s)
( IA No. 40000/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT IA No. 39998/2023 - EXEMPTION FROM FILING O.T. IA
No.39995/2023 - PERMISSION TO FILE LENGTHY LIST OF DATES)
Date : 18-09-2023 These matters were called on for hearing today.
CORAM : HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE J.B. PARDIWALA
HON'BLE MR. JUSTICE MANOJ MISRA
For Petitioner(s) Mr. Kapil Sibal, Sr. Adv.
Dr. Abhishek Manu Singhvi, Sr. Adv.
Mr. Devadatt Kamat, Sr. Adv.
Mr. Amit Anand Tiwari, AOR
Mr. Rohit Sharma, Adv.
Mr. Amit Bhandari, Adv.
Ms. Devyani Gupta, Adv.
Ms. Tanvi Anand, Adv.
Ms. Saushriya Havelia, Adv.
Mr. Harsh Pandey, Adv.
Mr. Nizam Pasha, Adv.
Mr. Nikhil Purohit, Adv.
Mr. Javedur Rahman, Adv.
Mr. Rajesh Inamdar, Adv.
Mr. Sunny Jain, Adv.
Mr. Revanta Solnaki, Adv.
Signature Not Verified
Ms. Aparajita Jamwal, Adv.
Mr. Siddharth Seem, Adv.
Digitally signed by
NEETA SAPRA
Date: 2023.09.20
13:47:21 IST
Reason: Ms. Rupali Samual, Adv.
Ms. Vatshala Chandra, Adv.
2
Mr. Anirudh Singh, Adv.
For Respondent(s) Mr. Neeraj Kishan Kaul, Sr. Adv.
Mr. Mahesh Jethmalani, Sr. Adv.
Mr. Maninder Singh, Sr. Adv.
Mr. Siddharth Bhatnagar, Sr. Adv.
Mr. Chirag Shah, Adv.
Mr. Utsav Trivedi, Adv.
Mr. Ravi Sharma, Adv.
Mr. Himanshu Sachdeva, Adv.
Ms. Manini Roy, Adv.
Mr. Dhruv Sharma, Adv.
Ms. Ira Mahajan, Adv.
Ms. Mugdha Pande, Adv.
Mr. Ajay Sabharwal, Adv.
Ms. Manmeet Kaur Sarin, Adv.
Ms. Pracheta Kar, Adv.
Mr. Aditya Sidhra, Adv.
Mr. Nadeem Afroz, Adv.
Ms. Shivani Bhushan, Adv.
Mr. Piyush Tiwari, Adv.
Ms. Nandini Acharya, Adv.
Mr. Ashish Yadav, Adv.
Mr. Wedo Khalo, Adv.
M/S. Tas Law, AOR
Mr. Ranjit Kumar, Sr. Adv.
Mr. Amit Sharma, AOR
Mr. Dipesh Sinha, Adv.
Ms. Pallavi Barua, Adv.
Ms. Aparna Singh, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the Special Leave Petition on 10 October 2023.
(GULSHAN KUMAR ARORA) (SAROJ KUMARI GAUR)
AR-CUM-PS ASSISTANT REGISTRAR