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State of Tamilnadu - Section

Section 11 in Service Statutes of the Establishment of the Tamil Nadu Dr. M.G.R. Medical University, Chennai

11. Mode of assessment of academic.

- A committee presided over by the Vice-Chancellor and consisting of the Head of the Department concerned, and a Senior Faculty next in rank in the concerned Department shall evaluate the work of the probationer and make recommendations whether he can be declared as having completed his probation satisfactorily or otherwise.