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State of Madhya Pradesh - Section

Section 58 in The M.P. Factories Rules, 1962

58. Cleaning of spittoons.

- The spittoon mentioned in clause (a) of Rule 57 shall be emptied, cleaned and disinfected at least once every day; and the spittoon mentioned in clause (b) of Rule 57 shall be cleaned by scrapping out the top layer of sand as often as necessary or at least once every day.