Section 204 in The Delhi Municipal Corporation Act, 1957
204. [ Accounts to be kept. [Substituted by Act 67 of 1993, section 92, for section 204 (w.e.f. 1-10-1993)]
- There shall be kept in such manner and in such form as may be prescribed by regulations the General Account of all receipts and expenditures of the [a Corporation]]
