Jammu & Kashmir High Court - Srinagar Bench
Chief Engineer Power Dev. Deptt vs Commissioner Under Workmens ... on 24 August, 2020
Author: Puneet Gupta
Bench: Puneet Gupta
After Notice Cause List
Sr. No. 209
HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
OWP No. 2196/2015
IA No. 1/2015[01/2015]
IA No. 1/2017
Chief Engineer Power Dev. Deptt. ... Petitioner(s)
Through :- None.
v/s
Commissioner Under Workmens Compensation ... Respondent(s)
Through :- None.
Coram: HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE
::: : (Through Virtual Mode from Jammu)
ORDER
Adjourned.
List on 20.10.2020.
(Puneet Gupta) Judge Srinagar 24.08.2020 Shammi SHAMMI KUMAR 2020.08.26 06:40 I attest to the accuracy and integrity of this document