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Jammu & Kashmir High Court - Srinagar Bench

Chief Engineer Power Dev. Deptt vs Commissioner Under Workmens ... on 24 August, 2020

Author: Puneet Gupta

Bench: Puneet Gupta

                                                                                 After Notice Cause List
                                                                                 Sr. No. 209

                               HIGH COURT OF JAMMU AND KASHMIR
                                          AT SRINAGAR

                                                                OWP No. 2196/2015
                                                                IA No. 1/2015[01/2015]
                                                                IA No. 1/2017

           Chief Engineer Power Dev. Deptt.                              ... Petitioner(s)

                                         Through :- None.
                                                     v/s

           Commissioner Under Workmens Compensation                      ... Respondent(s)
                                         Through :- None.

            Coram:             HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE
            ::: :                                    (Through Virtual Mode from Jammu)

                                                 ORDER

Adjourned.

List on 20.10.2020.

(Puneet Gupta) Judge Srinagar 24.08.2020 Shammi SHAMMI KUMAR 2020.08.26 06:40 I attest to the accuracy and integrity of this document