Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 266] [Entire Act] State of Uttar Pradesh - Subsection Section 266(iii) in U.P. Zamindari Abolition and Land Reforms Rules, 1952 (iii)All such sums shall be applied in the same manner as fines levied under Section 12 of the Cattle Trespass act, 1871.
