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Andhra Pradesh High Court - Amravati

L.S.N Murthy vs Commissioner Appeals on 13 October, 2022

           HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                             W.P.No.25969 of 2009

                                 PROCEEDING SHEET
Sl.                                                                         OFFI
No      DATE                              ORDER                              CE
                                                                            NOTE

      13.10.2022   GRKP, J


                          Sri M. Adinarayana Raju, learned Counsel
                   has informed this Court that he was erstwhile
                   Standing Counsel for the Respondent No.5 namely

Sri S.V.L.N. Vari Devasthanam, Simhachalam and that the present Standing Counsel is Sri K. Madhava Reddy.

Registry is directed to print the name of Sri K. Madhava Reddy, learned Standing Counsel for the Writ Petitioners in W.P.No.26937 & 2705 of 2009 and further directed to delete the name of Sri L. Aravind Reddy, erstwhile Counsel for the Writ Petitioner.

Ms. S. Pranathi, learned Counsel for the Writ Petitioners has informed that pleadings are complete in all the three Writ Petitions. Learned Counsel would do well in filing a short list of dates, submissions and citations that they intend to rely upon before the next date of hearing.

List the matter on 20.10.2022.

_____________ GRKP,J JKS