Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of West Bengal - Section

Section 27 in West Bengal Contract Labour (Regulation and Abolition) Rules, 1972

27. Validity of the licence.

—Every licence granted under rule 23 or renewed under rule 29 shall remain in force up to the 31st December of the year for which the licence is granted or renewed.