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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Chattisgarh - Subsection

Section 25(10) in Chhattisgarh District Mineral Foundation Trust Rules, 2015

(10)The Annual Report will be submitted to the Government within one month from the date of its approval by the agencies above and will also be hosted on the website of the Trust.Chapter-VI Administrative Arrangements