Gujarat High Court
Sahajanand Technologies Private ... vs Regional Director - North Western ... on 9 June, 2015
Author: M.R. Shah
Bench: M.R. Shah, G.R.Udhwani
C/LPA/428/2014 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
LETTERS PATENT APPEAL NO. 428 of 2014
In SPECIAL CIVIL APPLICATION NO. 3994 of 2013
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SAHAJANAND TECHNOLOGIES PRIVATE LIMITED....Appellant(s)
Versus
REGIONAL DIRECTOR - NORTH WESTERN REGION - MINISTRY OF &
2....Respondent(s)
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Appearance:
MR DHAVAL SHAH, ADVOCATE for the Appellant(s) No. 1
MR DEVANG VYAS, ADVOCATE for the Respondent(s) No. 1 , 3
MR NISHANT LALAKIYA, ADVOCATE for the Respondent(s) No. 1 , 3
NANAVATI ASSOCIATES, ADVOCATE for the Respondent(s) No. 2
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CORAM: HONOURABLE MR.JUSTICE M.R. SHAH
and
HONOURABLE MR.JUSTICE G.R.UDHWANI
Date : 09/06/2015
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE M.R. SHAH) Mr.Dhaval Shah, learned advocate appearing on behalf of the appellant has stated that a talk for settlement is going on and the matter is likely to be settled in near future. At his request, S.O. to 16th June, 2015.
(M.R.SHAH, J.) Page 1 of 2 C/LPA/428/2014 ORDER (G.R.UDHWANI, J.) syed/ Page 2 of 2