Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Gujarat High Court

Sahajanand Technologies Private ... vs Regional Director - North Western ... on 9 June, 2015

Author: M.R. Shah

Bench: M.R. Shah, G.R.Udhwani

          C/LPA/428/2014                                 ORDER




         IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

               LETTERS PATENT APPEAL NO. 428 of 2014

           In SPECIAL CIVIL APPLICATION NO. 3994 of 2013

==========================================================
    SAHAJANAND TECHNOLOGIES PRIVATE LIMITED....Appellant(s)
                             Versus
  REGIONAL DIRECTOR - NORTH WESTERN REGION - MINISTRY OF &
                       2....Respondent(s)
==========================================================
Appearance:
MR DHAVAL SHAH, ADVOCATE for the Appellant(s) No. 1
MR DEVANG VYAS, ADVOCATE for the Respondent(s) No. 1 , 3
MR NISHANT LALAKIYA, ADVOCATE for the Respondent(s) No. 1 , 3
NANAVATI ASSOCIATES, ADVOCATE for the Respondent(s) No. 2
==========================================================

         CORAM: HONOURABLE MR.JUSTICE M.R. SHAH
                and
                HONOURABLE MR.JUSTICE G.R.UDHWANI

                           Date : 09/06/2015


                             ORAL ORDER

(PER : HONOURABLE MR.JUSTICE M.R. SHAH) Mr.Dhaval Shah, learned advocate appearing on behalf of the  appellant has stated that a talk for settlement is  going on and the  matter is likely  to be settled in near future.  At his request, S.O. to  16th June, 2015.

(M.R.SHAH, J.) Page 1 of 2 C/LPA/428/2014 ORDER (G.R.UDHWANI, J.) syed/ Page 2 of 2