Supreme Court - Daily Orders
Principal Commissioner Of Income Tax 2 vs Sabarkantha District Cooperative Milk ... on 4 January, 2019
Bench: Rohinton Fali Nariman, Vineet Saran
ITEM NO.14 COURT NO.6 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 44861/2018
(Arising out of impugned final judgment and order dated 26-02-2018
in ITA No. 58/2018 passed by the High Court Of Gujarat At
Ahmedabad)
PRINCIPAL COMMISSIONER OF INCOME TAX 2 Petitioner(s)
VERSUS
SABARKANTHA DISTRICT COOPERATIVE MILK
PRODUCERS UNION LTD. Respondent(s)
(FOR ADMISSION and I.R. and IA No.182322/2018-CONDONATION OF DELAY
IN FILING )
Date : 04-01-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE VINEET SARAN
For Petitioner(s) Mr. Mahavir Singh, Sr.Adv.
Mr. P.V. Yogeshwaran, Adv.
Ms. Rekha Pandey, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petition is dismissed.
Pending applications, if any, stand disposed of.
(MANAV SHARMA) (TAPAN KUMAR CHAKRABORTY) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by R NATARAJAN Date: 2019.01.05 12:06:18 IST Reason: