Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of West Bengal - Subsection

Section 21(2)(i) in The West Bengal Council Of Higher Secondary Education Act, 1975

(i)to publish results of the examinations instituted by the Council and to award diplomas, certificates, prizes and scholarships in respect thereof;