Allahabad High Court
U.P.S.R.T.C. vs Smt. Adarsh Kumari And Others on 26 April, 2022
Author: Vipin Chandra Dixit
Bench: Vipin Chandra Dixit
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- FIRST APPEAL FROM ORDER No. - 2612 of 2011 Appellant :- U.P.S.R.T.C. Respondent :- Smt. Adarsh Kumari And Others Counsel for Appellant :- L.D. Rajbhar,Ajit Kumar Singh,Girish Chandra Yadav Counsel for Respondent :- V. Singh,Ashwani Kumar Yadav,Jitendra Shanker Pandey,Shri Krishna Mishra Hon'ble Vipin Chandra Dixit,J.
List has been revised. None is present for the appellant to press the appeal. Sri Ashwani Kumar Yadav, learned counsel for respondents is present.
The instant First Appeal from Order is dismissed for want of prosecution.
Interim order, if any, stands vacated.
Order Date :- 26.4.2022 P.P.