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State of Andhra Pradesh - Section

Section 16 in The Andhra Pradesh Prohibition Of Cow Slaughter And Animal Preservation Act, 1977

16. Delegation of powers

The Government may, by notification, delegate-
(i)To any local authority their powers under section 4 within the local area subject to the jurisdiction of such local authority.
(ii)To any officer of the Government, their powers under sub-Section (1) of Section-7.