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State of Andhra Pradesh - Section

Section 13 in Andhra Pradesh Mutually Aided Co-Operative Societies Act, 1995

13. Creation of new organisation with others

: - Where the collaboration between a Co-operative Society and any other organisation or organisations requires the creation of a new organisation, the new organisation may be registered as a company or a public society, as appropriate for the fulfilments of the objective with which it was created, and such collaboration shall be reviewed every year by the general body of the Co-operative Society.