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Supreme Court - Daily Orders

M/S Jagan Realtors Pvt Ltd vs Chandigarh Administration And Ors on 22 April, 2016

Bench: Madan B. Lokur, Uday Umesh Lalit

     ITEM NO.8                              COURT NO.6                SECTION IVB

                                S U P R E M E C O U R T O F      I N D I A
                                        RECORD OF PROCEEDINGS

                 Petition(s) for Special Leave to Appeal (C)......CC 7269/2016

     (Arising out of impugned final judgment and order dated 31/01/2014
     in LPA No. 2037/2011 passed by the High Court of Punjab & Haryana
     at Chandigarh)

     M/S JAGAN REALTORS PVT LT.                                         Petitioner(s)

                                                    VERSUS

     CHANDIGARH ADMINISTRATION AND ORS.                                 Respondent(s)

     (with appln. (s) for c/delay in filing SLP and office report)

     Date : 22/04/2016 This petition was called on for hearing today.

     CORAM :
                          HON'BLE MR. JUSTICE MADAN B. LOKUR
                          HON'BLE MR. JUSTICE UDAY UMESH LALIT

     For Petitioner(s)              Mr.   Shyam Divan, Sr. Adv.
                                    Mr.   Mahesh Agarwal, Adv.
                                    Mr.   Shashank Manish, Adv.
                                    Mr.   Vikrant Pachnanda, Adv.
                                    Mr.   Himanshu Satija, Adv.
                                    Mr.   E. C. Agrawala, AOR


     For Respondent(s)

                         UPON hearing the counsel the Court made the following
                                               O R D E R

Tag with SLP(C) Nos.7568-7584 of 2014.




                         (SANJAY KUMAR-I)                           (JASWINDER KAUR)
                            AR-CUM-PS                                COURT MASTER




Signature Not Verified

Digitally signed by
SANJAY KUMAR
Date: 2016.04.23
13:05:59 IST
Reason: