Supreme Court - Daily Orders
M/S Jagan Realtors Pvt Ltd vs Chandigarh Administration And Ors on 22 April, 2016
Bench: Madan B. Lokur, Uday Umesh Lalit
ITEM NO.8 COURT NO.6 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC 7269/2016
(Arising out of impugned final judgment and order dated 31/01/2014
in LPA No. 2037/2011 passed by the High Court of Punjab & Haryana
at Chandigarh)
M/S JAGAN REALTORS PVT LT. Petitioner(s)
VERSUS
CHANDIGARH ADMINISTRATION AND ORS. Respondent(s)
(with appln. (s) for c/delay in filing SLP and office report)
Date : 22/04/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. Shyam Divan, Sr. Adv.
Mr. Mahesh Agarwal, Adv.
Mr. Shashank Manish, Adv.
Mr. Vikrant Pachnanda, Adv.
Mr. Himanshu Satija, Adv.
Mr. E. C. Agrawala, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Tag with SLP(C) Nos.7568-7584 of 2014.
(SANJAY KUMAR-I) (JASWINDER KAUR)
AR-CUM-PS COURT MASTER
Signature Not Verified
Digitally signed by
SANJAY KUMAR
Date: 2016.04.23
13:05:59 IST
Reason: