Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Madhya Pradesh - Subsection

Section 4(ii) in The M.P. Adjustment and Liquidation of Industrial Workers' Debt Act, 1936

(ii)a liquidation petition presented by such industrial worker under Section 3 has been dismissed under Section 14 or the proceedings have been cancelled under Section 34.