Jammu & Kashmir High Court
Nazar Hussain And Others vs Union Territory Of J And K on 21 July, 2022
Author: Vinod Chatterji Koul
Bench: Vinod Chatterji Koul
Sr. No.53
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
CRM (M) No. 667/2021
CrlM No.1981/2021
Nazar Hussain and others ...Appellant/Petitioner(s)
Through: -None.
v/s
Union Territory of J and K ...Respondent(s)
Through:- None.
Coram: HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE
ORDER
None present.
Await appearance.
Adjourned.
List on 06.10.2022.
(VINOD CHATTERJI KOUL) JUDGE Jammu 21.07.2022 Renu RENU BALA 2022.07.22 13:49 I attest to the accuracy and integrity of this document