Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27N] [Entire Act] Union of India - Subsection Section 27N(3) in Conduct of Elections Rules, 1961 (3)The appointment of proxy under sub-rule (2) shall be made by the classified service voter in Form 13-F.
