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[Cites 0, Cited by 8] [Entire Act]

Union of India - Section

Section 28 in The Insecticides Act, 1968

28. Notification of cancellation of registration, etc.-

A refusal to register any insecticide or a cancellation of the certificate of registration of any insecticideshall be notified in the Official Gazette and in such other manner as may be prescribed.