Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 358] [Entire Act] State of Tamilnadu - Subsection Section 358(6) in The Coimbatore City Municipal Corporation Act, 1981 (6)Every licence granted under this section shall expire at the end of the year for which it granted.Carcasses of Animals
