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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(1) in Telangana Oil Palm (Regulation of Production and Processing) Act, 1993

(1)"Advisory Committee" means the [Telangana] [Substituted by G.O.Ms.No.18, Agriculture and Co-operation (Horti & Seri) Department, dated 13.11.2014.] Oil Palm Advisory Committee constituted under section 3;