Karnataka High Court
Dr Ranjitha B vs Union Of India on 18 June, 2019
Author: S.Sujatha
Bench: S.Sujatha
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 18TH DAY OF JUNE, 2019
BEFORE:
THE HON'BLE MRS. JUSTICE S.SUJATHA
WRIT PETITION Nos.42906 - 42913/2018 (EDN - RES)
BETWEEN:
1. Dr. RANJITHA B.,
D/O B.R.PAI
AGED ABOUT 27 YEARS
R/AT FLAT NO.G-011
NIRANJAN CENTRAL
2ND CROSS, K.H.LAYOUT
TAVAREKERE, BTM 1ST STAGE
BANGALORE-560 029
2. Dr. BHUVANESHWARI N.B.,
D/O BHAGEERATHA
AGED ABOUT 28 YEARS
R/AT ESICMC & PGIMSR PG GIRLS HOSTEL
ROOM NO.S-08, RAJAJINAGAR
BANGALORE-10
3. Dr. SHUEB KHAN
S/O FAYAZ KHAN
AGED ABOUT 28 YEARS
R/AT ESICMC & PGIMSR PG BOYS HOSTEL
ROOM NO.616, RAJAJINAGAR
BANGALORE-10
4. Dr. PRIYA BHAT
D/O MAHARAJ KRISHNA BHAT
AGED ABOUT 28 YEARS
R/AT BRIGADE GARDENIA
GLACIER BLOCK A-805
J.P. NAGAR, 7TH PHASE
RBI LAYOUT, BANGALORE-78
5. Dr. RUTUJA A. BURJI
D/O ARVIND N. BURJI
-2-
AGED ABOUT 27 YEARS
R/AT ESICMC & PGIMSR PG GIRLS HOSTEL
ROOM NO.G-04, RAJAJINAGAR
BANGALORE-10
6. Dr. SHIVAKUMAR M. ALGUD
S/O MALLIKARJUN H. ALGUD
AGED ABOUT 28 YEARS
PG STUDENT, R/AT ESICMC &
PGIMSR PG BOYS HOSTEL
ROOM NO.609, RAJAJINAGAR
BANGALORE-10
7. Dr. MANJESH K.A.,
S/O ANNAYAPPA
AGED ABOUT 27 YEARS
PG STUDENT, R/AT ESICMC &
PGIMSR PG BOYS HOSTEL
ROOM NO.614, RAJAJINAGAR
BANGALORE-10
8. Dr. SHRUTHI
D/O ASHOK KUMAR
AGED ABOUT 27 YEARS
PG STUDENT, R/AT ESICMC &
PGIMSR PG GIRLS HOSTEL
ROOM NO.G-06, RAJAJINAGAR
BANGALORE-10 ... PETITIONERS
[BY SMT.AKKAMAHADEVI HIREMATH, ADV.]
AND:
1. UNION OF INDIA
MINISTRY OF LABOUR AND EMPLOYMENT
GOVERNMENT OF INDIA
NIRMAL BHAVAN, NEW DELHI-110 011
REP. BY ITS SECRETARY
2. MEDICAL COUNCIL OF INDIA
POCKET 14, SECTOR 8
DWARKA, PHASE -1, NEW DELHI-110077
REP. BY ITS SECRETARY
-3-
3. EMPLOYEES STATE INSURANCE
CORPORATION, HQRS. OFFICE
PANCHADEEP BHAVAN
C I G MARG, NEW DELHI-110002
REP. BY ITS DIRECTOR GENERAL
4. THE EMPLOYEES STATE
INSURANCE CORPORATION
MODEL HOSPITAL & PGIMSR
RAJAJINAGAR, BANGALORE-560 010
REP. BY ITS DEAN
5. THE DEPUTY MEDICAL
COMMISSIONER (ME)
EMPLOYEE'S STATE
INSURANCE CORPORATION
PANCHDEEP BHAVAN
CIG ROAD, NEW DELHI-110002 ...RESPONDENTS
[BY SRI M.N.KUMAR, CGC FOR R-1;
SRI N.KHETTY, ADV. FOR R-2;
SMT.GEETHA DEVI M.P., ADV. FOR R-3 TO R-5.]
THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 & 227 OF THE CONSTITUTION OF INDIA, PRAYING TO
QUASH THE MEMORANDUM DATED 19.06.2018 ISSUED BY R-5
ON THE APPROVAL OF R-3, AT ANNEXURE-B AND THE
CIRCULAR DATED 29.06.2018 ISSUED BY R-4 VIDE
ANNEXURE-C.
THESE PETITIONS COMING ON FOR PRELIMINARY
HEARING IN 'B' GROUP, THIS DAY, THE COURT MADE THE
FOLLOWING:-
ORDER
Learned counsel for the petitioners has filed a memo submitting that the writ petitions are rendered infructuous.
The memo is placed on record. -4- Accordingly, the writ petitions stand dismissed as having rendered infructuous.
Sd/-
JUDGE PMR