Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 2, Cited by 0]

Karnataka High Court

Dr Ranjitha B vs Union Of India on 18 June, 2019

Author: S.Sujatha

Bench: S.Sujatha

     IN THE HIGH COURT OF KARNATAKA AT BENGALURU

         DATED THIS THE 18TH DAY OF JUNE, 2019

                        BEFORE:

          THE HON'BLE MRS. JUSTICE S.SUJATHA

 WRIT PETITION Nos.42906 - 42913/2018 (EDN - RES)

BETWEEN:

1.     Dr. RANJITHA B.,
       D/O B.R.PAI
       AGED ABOUT 27 YEARS
       R/AT FLAT NO.G-011
       NIRANJAN CENTRAL
       2ND CROSS, K.H.LAYOUT
       TAVAREKERE, BTM 1ST STAGE
       BANGALORE-560 029

2.     Dr. BHUVANESHWARI N.B.,
       D/O BHAGEERATHA
       AGED ABOUT 28 YEARS
       R/AT ESICMC & PGIMSR PG GIRLS HOSTEL
       ROOM NO.S-08, RAJAJINAGAR
       BANGALORE-10

3.     Dr. SHUEB KHAN
       S/O FAYAZ KHAN
       AGED ABOUT 28 YEARS
       R/AT ESICMC & PGIMSR PG BOYS HOSTEL
       ROOM NO.616, RAJAJINAGAR
       BANGALORE-10

4.     Dr. PRIYA BHAT
       D/O MAHARAJ KRISHNA BHAT
       AGED ABOUT 28 YEARS
       R/AT BRIGADE GARDENIA
       GLACIER BLOCK A-805
       J.P. NAGAR, 7TH PHASE
       RBI LAYOUT, BANGALORE-78

5.     Dr. RUTUJA A. BURJI
       D/O ARVIND N. BURJI
                           -2-

       AGED ABOUT 27 YEARS
       R/AT ESICMC & PGIMSR PG GIRLS HOSTEL
       ROOM NO.G-04, RAJAJINAGAR
       BANGALORE-10

6.     Dr. SHIVAKUMAR M. ALGUD
       S/O MALLIKARJUN H. ALGUD
       AGED ABOUT 28 YEARS
       PG STUDENT, R/AT ESICMC &
       PGIMSR PG BOYS HOSTEL
       ROOM NO.609, RAJAJINAGAR
       BANGALORE-10

7.     Dr. MANJESH K.A.,
       S/O ANNAYAPPA
       AGED ABOUT 27 YEARS
       PG STUDENT, R/AT ESICMC &
       PGIMSR PG BOYS HOSTEL
       ROOM NO.614, RAJAJINAGAR
       BANGALORE-10

8.     Dr. SHRUTHI
       D/O ASHOK KUMAR
       AGED ABOUT 27 YEARS
       PG STUDENT, R/AT ESICMC &
       PGIMSR PG GIRLS HOSTEL
       ROOM NO.G-06, RAJAJINAGAR
       BANGALORE-10                         ... PETITIONERS


          [BY SMT.AKKAMAHADEVI HIREMATH, ADV.]


AND:

1.     UNION OF INDIA
       MINISTRY OF LABOUR AND EMPLOYMENT
       GOVERNMENT OF INDIA
       NIRMAL BHAVAN, NEW DELHI-110 011
       REP. BY ITS SECRETARY

2.     MEDICAL COUNCIL OF INDIA
       POCKET 14, SECTOR 8
       DWARKA, PHASE -1, NEW DELHI-110077
       REP. BY ITS SECRETARY
                           -3-

3.   EMPLOYEES STATE INSURANCE
     CORPORATION, HQRS. OFFICE
     PANCHADEEP BHAVAN
     C I G MARG, NEW DELHI-110002
     REP. BY ITS DIRECTOR GENERAL

4.   THE EMPLOYEES STATE
     INSURANCE CORPORATION
     MODEL HOSPITAL & PGIMSR
     RAJAJINAGAR, BANGALORE-560 010
     REP. BY ITS DEAN

5.   THE DEPUTY MEDICAL
     COMMISSIONER (ME)
     EMPLOYEE'S STATE
     INSURANCE CORPORATION
     PANCHDEEP BHAVAN
     CIG ROAD, NEW DELHI-110002          ...RESPONDENTS

            [BY SRI M.N.KUMAR, CGC FOR R-1;
              SRI N.KHETTY, ADV. FOR R-2;
       SMT.GEETHA DEVI M.P., ADV. FOR R-3 TO R-5.]

     THESE WRIT PETITIONS ARE FILED UNDER ARTICLES
226 & 227 OF THE CONSTITUTION OF INDIA, PRAYING TO
QUASH THE MEMORANDUM DATED 19.06.2018 ISSUED BY R-5
ON THE APPROVAL OF R-3, AT ANNEXURE-B AND THE
CIRCULAR DATED 29.06.2018 ISSUED BY R-4 VIDE
ANNEXURE-C.

     THESE PETITIONS COMING ON FOR PRELIMINARY
HEARING IN 'B' GROUP, THIS DAY, THE COURT MADE THE
FOLLOWING:-

                       ORDER

Learned counsel for the petitioners has filed a memo submitting that the writ petitions are rendered infructuous.

The memo is placed on record. -4- Accordingly, the writ petitions stand dismissed as having rendered infructuous.

Sd/-

JUDGE PMR