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State of Odisha - Section

Section 51 in The Orissa Industrial Disputes Rules, 1959

51. Publication of the names of the members of Works Committee.

- Within a week of the formation of the Works Committee the names of the representatives of the employer and the workmen in the Committee shall be reported by the Returning Officer to the Labour Commissioner who shall cause these names to be entered in the appropriate register as constituting the Works Committee of the establishment. The names of the members of the Works Committee shall also be published in the Orissa Gazette as soon as possible.