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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(40) in The Rajasthan Laws (Extension) Act, 1957

(40)The Rajasthan Local Fund Audit Act, 1954 (Rajasthan Act 28 of 1954)Section 2. - Substitute the following :-"2. Extent. - This Act extends to the whole of the State Rajasthan."Section 17. - Omit the whole.Section 18. - Omit the whole.