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Madhya Pradesh High Court

M/S Ambba Tyres vs Betul Tyre & Tube Ind.Ltd. on 2 April, 2018

THE HIGH COURT OF MADHYA PRADESH COMP-7-2004 (M/S AMBBA TYRES Vs BETUL TYRE & TUBE IND.LTD.) 9 Jabalpur, Dated : 02-04-2018 None for the parties. Adjourned for eight weeks.

(SUJOY PAUL) sh JUDGE e ad mohsin Pr a hy Digitally signed by MOHAMMED MOHSIN QURESHI Date: 2018.04.02 14:48:04 +05'30' ad M of rt ou C h ig H