Madhya Pradesh High Court
Kailash Ahirwar vs The State Of Madhya Pradesh on 8 January, 2024
Author: Rohit Arya
Bench: Rohit Arya
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 15665 of 2023 (KAILASH AHIRWAR Vs THE STATE OF MADHYA PRADESH) Dated : 08-01-2024 Parties through their counsel.
Let the default as pointed out by the Registry be cured within two weeks. List after two weeks.
(ROHIT ARYA) (BINOD KUMAR DWIVEDI)
JUDGE JUDGE
Monika
Signature Not Verified
Signed by: MONIKA
SHARMA
Signing time: 09-01-2024
10:42:58 AM