Section 36G(2)(b) in West Bengal Agricultural Produce Marketing (Regulation) Act, 1972
(b)[ The West Bengal State Marketing Board Fund shall be operated by the Chief Executive Officer of the Board jointly with such an official member of the Board as the Board may determine and the accounts thereof shall be kept in such manner as may be approved by the Board : [Clause (b) with the Proviso Substituted by ibid, section 17(1)(ii).]