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[Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 54(1)(c) in The Jammu and Kashmir Development Act, 1970

(c)Clause (4) of section 45 and section 46 of the Jammu and Kashmir Town Area Act, 2011;