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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(c) in The Cold Storage Order, 1980

(c)"foodstuffs" includes, -
(i)fruits, whether fresh, dried, dehydrated or preserved;
(ii)vegetables including seed potatoes, whether fresh, dried, dehydrated or preserved;
(iii)meat, whether fresh, frozen, dried or preserved;
(iv)fish, whether fresh, frozen or dried;
(v)eggs, whether shelled or unshelled;
(vi)milk and milk products;
(vii)species and condiments ; and
(viii)any other food or food products which the Central Government may, by notified order, specify from time to time.