Section 15 in Telecom Regulatory Authority of India (Officers and Staff Appointment) Regulation, 2001
15. Initial constitution of the Staff Cadre.
- The Staff Cadre shall be constituted initially by the absorption of the staff working in TRAI who on being offered opt for and are absorbed in TRAI's cadre. The service rendered by the staff in TRAI prior to the date of notification of this Regulation will, at the discretion of TRAI, be counted as regular service for the purpose of this Regulation.
