Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

State of Chattisgarh - Subsection

Section 32(2)(b) in The Chhattisgarh Primary Education Act, 1961

(b)the particulars to be contained in any scheme submitted under this Act, including particulars relating to the provision made or to be made in any area for the establishment of special schools or of schools imparting education on a part-time basis or for the supply of good or refreshments, books, writing materials, uniforms or other necessary amenities, to children while attending school;