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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Assam - Subsection

Section 61(3) in Mising Autonomous Council Act, 1995

(3)The Government shall provide funds to the General Council Fund and the Village Council Fund from the Tribal Sub-plan and other resources in accordance with the appropriate formulas to be worked out keeping in mind the resources of the Government, priorities or development works in other areas including other tribal areas along with other relevant deciding factors.