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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Telangana - Subsection

Section 11(1)(b) in Telangana Court-fees and Suits Valuation Act, 1956

(b)The decision of the Court under clause (a) regarding the proper fee payable shall be subject to review from time to time as occasion requires.