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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Telangana - Subsection

Section 7(a) in Telangana Registration of Horticulture Nurseries (Regulation) Act, 2010

(a)the varieties of scions and rootstocks produced and used in the nursery shall be approved by the State Horticulture Department or [Sri Konda Laxman Telangana State Horticulture University from time to time] [Substituted by G.O.Ms.No.31, Agriculture and Cooperation (Horti & Seri) Department, dated 22.12.2014.];