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Union of India - Section

Section 2 in Aadhaar (Pricing of Aadhaar Authentication Services) Regulations, 2019

2. Pricing of Aadhaar Authentication Services.

(1)Aadhaar authentication services shall be charged @ Rs 20 (including taxes) for each e-KYC transaction and Rs 0.50 (including taxes) for each Yes/No authentication transaction from requesting entities;
(2)Government entities and the Department of Posts shall be exempt from Authentication transaction charges; and
(3)Scheduled Commercial Banks engaged in providing Aadhaar enrolment and update facilities in accordance with Gazette Notification no. 13012/79/2017/Legal-UIDAI (No 4 of 2017) dated 14th July 2017 shall be exempt from Authentication transaction charges. However, such banks, which fall short of the Aadhaar enrolment and update targets, as communicated from time to time, will be charged in proportion to the shortfall in achieving the target.
(4)The above charges shall be in addition to the License fees and financial disincentives, as applicable.
(5)Details of the transaction error codes and its charges shall be issued separately.