Section 32(2) in Tamil Nadu Farmers' Management of Irrigation Systems Rules, 2002
(2)The following maps and registers shall be maintained by each Water Users Association, namely: -(i)map showing the boundaries and jurisdiction of the Association, water conveyance system, within the boundaries of the association;(ii)map showing the localised / notified ayacut with survey numbers;(iii)map showing the area under irrigation not falling within the notified ayacut; and(iv)ayacut register as per localization in Form-XIV.
